Madras High Court
A.Umarani vs The Chairman on 21 March, 2023
Author: P.T.Asha
Bench: P.T.Asha
W.P.(MD) No.3529 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 21.03.2023
CORAM:
THE HONOURABLE MS.JUSTICE P.T.ASHA
W.P.(MD) No.3529 of 2020
A.Umarani .. Petitioner
Vs.
1.The Chairman,
Teachers Recruitment Board,
EVK Sampath Maaligai,
DPI Campus, College Road,
Chennai-600 006.
2.The Registrar,
Mother Teresa Women's University,
Kodaikanal-624 102,
Dindigul District.
3.The Dean Research,
Mother Teresa Women's University,
Kodaikanal – 624 102,
Dindigul District. .. Respondents
Prayer :- Petition filed under Article 226 of the Constitution of India,
praying for issuance of Writ of Certiorarified Mandamus to call for the
records pertaining to the impugned order passed by the 3rd respondent
dated 06.02.2020 and quash the same and consequently, direct the 2nd
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W.P.(MD) No.3529 of 2020
and 3rd respondents to issue Conduct Certificate and Exemption
Certificate for SLET/NET for having completed the Ph.D. degree prior to
the year 2009 to the petitioner.
For Petitioner : Mr.D.Shanmugaraja Sethupathi
For R1 : Mr.VR.Shanmuganathan
For RR2 & 3 : Mr.E.V.N.Siva
ORDER
Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and he has also made an endorsement to that effect.
2. Recording the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs.
21.03.2023 NCC : Yes/No Index : Yes/No Internet : Yes abr _________ Page 2 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.3529 of 2020 To The Chairman, Teachers Recruitment Board, EVK Sampath Maaligai, DPI Campus, College Road, Chennai-600 006.
_________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.3529 of 2020 P.T.ASHA, J.
abr W.P.(MD) No.3529 of 2020 Dated: 21.03.2023 _________ Page 4 of 4 https://www.mhc.tn.gov.in/judis