Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of Sikkim - Subsection Section 31(1)(a) in Sikkim Anti Drugs Act, 2006 (a)without reasonable ground of suspicion enters or searches, or causes to be entered or searched, any building, conveyance or place;