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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(2)The tickets shall bear the facsimile signature of the [Direct] [Substituted 'Secretary to Government of Kerala Taxes Department' by Notification S.R.O. No. 225/2008, dated 20.2.2008 (w.e.f. 20.4.2005)] and shall contain name of lottery, draw number, date of draw, series and ticket number, cost of ticket and other important details on the front side of the ticket.