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[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Rajasthan - Subsection

Section 116(c) in Rajasthan Co-operative Societies Act, 1965

(c)for the periodical settlement of accounts between such banks and the State Land Development Bank, being accounts relating to the payment of the amounts recovered by such banks on mortgages transferred to the State Land Development Bank;