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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2)(x) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(x)one representative of Indian Council of Agricultural Research to be nominated by the Director General of that Council.