Bombay High Court
Jik Industries Limited vs New India Assurance Co. Limited on 13 December, 2019
Author: G.S.Kulkarni
Bench: G. S. Kulkarni
CRP 1 27-48, 54-86 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 599 OF 2014
M/s. Shriram City Union Finance Ltd. ... Applicant/Claimant
V/s.
Mrs. Reshma Rohira & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 600 OF 2014
M/s. Shriram City Union Finance Ltd. ... Applicant/Claimant
V/s.
Mr. Sandeep Singh Dham & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 602 OF 2014
M/s. Shriram City Union Finance Ltd. ... Applicant/Claimant
V/s.
Mr. Mukesh D. Rohira & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 603 OF 2014
Wazir Financial Services Pvt. Ltd. ... Applicant/Claimant
V/s.
Birla Power Solution Ltd. ... Respondent
AND
EXECUTION APPLICATION NO. 604 OF 2014
Wazir Financial Services Pvt. Ltd. ... Applicant/Claimant
V/s.
Birla Cotsyn (India) Ltd. ... Respondent
AND
EXECUTION APPLICATION NO. 605 OF 2014
JIK Industries Ltd. ... Applicant/Claimant
V/s.
New India Assurance Co. Ltd. ... Respondent
1/10
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CRP 2 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 606 OF 2014
India Cements Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Tejas V. Lodhaya & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 608 OF 2014
The Bharat Co-op. Bank (Mumbai) Ltd. ... Applicant/Claimant
V/s.
Mr. Sanjay Dattaram Ghag & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 609 OF 2014
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Nikhar Krishanlal Kalra ... Respondent
AND
EXECUTION APPLICATION NO. 619 OF 2014
Citicorp Finance (India) Ltd. Company ... Applicant/Claimant
V/s.
Mr. Wazir G. Khan & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 620 OF 2014
Citicorp Finance (India) Ltd. Company ... Applicant/Claimant
V/s.
Mr. Wazir G. Khan & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 623 OF 2014
Citicorp Finance (India) Ltd. ... Applicant/Claimant
V/s.
Mr. Firoz A. Lakhwa & Anr. ... Respondents
2/10
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CRP 3 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 624 OF 2014
M/s. Reliance Capital Limited ... Applicant/Claimant
V/s.
Bhavik Jugal Gotecha & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 626 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Purnima Kharak Lamchhane ... Respondent
AND
EXECUTION APPLICATION NO. 627 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Shamshad Ahmed & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 628 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Gous Ali Shaikh & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 629 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Rampher Choudhary & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 631 OF 2014
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mehmood Ismail Shaikh ... Respondent
3/10
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CRP 4 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 632 OF 2014
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Dipesh Vinodrai Talati ... Respondent
AND
EXECUTION APPLICATION NO. 633 OF 2014
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mrs. Jyotsha Bhupatrai Shah ... Respondent
AND
EXECUTION APPLICATION NO. 639 OF 2014
The Bharat Co-op. Bank (Mumbai) Ltd. ... Applicant/Claimant
V/s.
Mr. Manish Mansukhlal Shah & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 642 OF 2014
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mohd. Shakil Mohd Hanif Nagori ... Respondent
AND
EXECUTION APPLICATION NO. 669 OF 2014
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Jayesh Bhilare ... Respondents
AND
EXECUTION APPLICATION NO. 671 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Amarpreet Singh Suri ... Respondent
4/10
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CRP 5 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 672 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Asif Umer Loladia ... Respondent
AND
EXECUTION APPLICATION NO. 674 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Ganesh Pandurang Nagarkar ... Respondent
AND
EXECUTION APPLICATION NO. 676 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Mohan Shankar Unavane ... Respondent
AND
EXECUTION APPLICATION NO. 677 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Rinki Raj Dighe ... Respondent
AND
EXECUTION APPLICATION NO. 678 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Chandgotia Transport Coporation ... Respondent
AND
EXECUTION APPLICATION NO. 680 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Mujibur Rehman A Khan ... Respondent
5/10
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CRP 6 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 682 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Dilip M. Sharma ... Respondent
AND
EXECUTION APPLICATION NO. 683 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Maria Maqsood Chunawala ... Respondent
AND
EXECUTION APPLICATION NO. 685 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Lalit Sukhram Vaidya ... Respondent
AND
EXECUTION APPLICATION NO. 687 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Leela Deepak Malusare ... Respondent
AND
EXECUTION APPLICATION NO. 691 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Vinay Laxmichand Shah ... Respondent
AND
EXECUTION APPLICATION NO. 693 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Roopesh Kishor Sampat ... Respondent
6/10
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CRP 7 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 694 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Laxmanan Kalyanam Iyer ... Respondent
AND
EXECUTION APPLICATION NO. 695 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Anilkumar Kodarlal Shah ... Respondent
AND
EXECUTION APPLICATION NO. 696 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Surya Packaging ... Respondent
AND
EXECUTION APPLICATION NO. 698 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Ram Duraiswamy Iyengar ... Respondent
AND
EXECUTION APPLICATION NO. 701 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Rakesh Madhukar Nakhate ... Respondent
AND
EXECUTION APPLICATION NO. 702 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Surinder Singh Chandhok ... Respondent
7/10
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CRP 8 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 703 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Pawlas Lukas Kadam & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 708 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Shekh Atiyar ... Respondent
AND
EXECUTION APPLICATION NO. 709 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Sunil Athwal ... Respondent
AND
EXECUTION APPLICATION NO. 710 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Narsimhamurthy N. ... Respondent
AND
EXECUTION APPLICATION NO. 711 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Clifford Calaco ... Respondent
AND
EXECUTION APPLICATION NO. 712 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Nilesh R. Gandhi ... Respondent
8/10
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CRP 9 27-48, 54-86 .doc
AND
EXECUTION APPLICATION NO. 714 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Sachin V. Haldankar ... Respondent
AND
EXECUTION APPLICATION NO. 715 OF 2014
HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Iqbal R. Khan ... Respondent
AND
EXECUTION APPLICATION NO. 716 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Khandare Sanjay Govind ... Respondent
AND
EXECUTION APPLICATION NO. 717 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Harpinder Singh Sidhu ... Respondent
AND
EXECUTION APPLICATION NO. 718 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Saifuddin Kutbuddin Kotha ... Respondent
AND
EXECUTION APPLICATION NO. 720 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Sushnt S. Shetty ... Respondent
9/10
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AND
EXECUTION APPLICATION NO. 721 OF 2014
M/s. HDFC Bank Ltd. ... Applicant/Claimant
V/s.
Kanish Pravinkumar Gupta ... Respondent
None for the Parties.
CORAM : G. S. KULKARNI, J.
DATE : 13th December, 2019. P.C.:-
These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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