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Bombay High Court

Jik Industries Limited vs New India Assurance Co. Limited on 13 December, 2019

Author: G.S.Kulkarni

Bench: G. S. Kulkarni

               CRP                           1         27-48, 54-86 .doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                     EXECUTION APPLICATION NO. 599 OF 2014

M/s. Shriram City Union Finance Ltd.             ...        Applicant/Claimant
            V/s.
Mrs. Reshma Rohira & Ors.                        ...        Respondents

                                     AND
                     EXECUTION APPLICATION NO. 600 OF 2014

M/s. Shriram City Union Finance Ltd.             ...        Applicant/Claimant
            V/s.
Mr. Sandeep Singh Dham & Ors.                    ...        Respondents

                                     AND
                     EXECUTION APPLICATION NO. 602 OF 2014

M/s. Shriram City Union Finance Ltd.             ...        Applicant/Claimant
            V/s.
Mr. Mukesh D. Rohira & Ors.                      ...        Respondents

                                     AND
                     EXECUTION APPLICATION NO. 603 OF 2014

Wazir Financial Services Pvt. Ltd.               ...        Applicant/Claimant
            V/s.
Birla Power Solution Ltd.                        ...        Respondent

                                     AND
                     EXECUTION APPLICATION NO. 604 OF 2014

Wazir Financial Services Pvt. Ltd.               ...        Applicant/Claimant
             V/s.
Birla Cotsyn (India) Ltd.                        ...        Respondent

                                     AND
                     EXECUTION APPLICATION NO. 605 OF 2014

JIK Industries Ltd.                              ...        Applicant/Claimant
             V/s.
New India Assurance Co. Ltd.                     ...        Respondent

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                                     AND
                     EXECUTION APPLICATION NO. 606 OF 2014

India Cements Capital Ltd.                       ...        Applicant/Claimant
              V/s.
Mr. Tejas V. Lodhaya & Anr.                      ...        Respondents

                                     AND
                     EXECUTION APPLICATION NO. 608 OF 2014

The Bharat Co-op. Bank (Mumbai) Ltd.             ...        Applicant/Claimant
            V/s.
Mr. Sanjay Dattaram Ghag & Ors.                  ...        Respondents

                                     AND
                     EXECUTION APPLICATION NO. 609 OF 2014

M/s. Kotak Mahindra Prime Ltd.                   ...        Applicant/Claimant
            V/s.
Nikhar Krishanlal Kalra                          ...        Respondent

                                     AND
                     EXECUTION APPLICATION NO. 619 OF 2014

Citicorp Finance (India) Ltd. Company            ...        Applicant/Claimant
             V/s.
Mr. Wazir G. Khan & Anr.                         ...        Respondents

                                     AND
                     EXECUTION APPLICATION NO. 620 OF 2014

Citicorp Finance (India) Ltd. Company            ...        Applicant/Claimant
             V/s.
Mr. Wazir G. Khan & Anr.                         ...        Respondents

                                     AND
                     EXECUTION APPLICATION NO. 623 OF 2014

Citicorp Finance (India) Ltd.                    ...        Applicant/Claimant
             V/s.
Mr. Firoz A. Lakhwa & Anr.                       ...        Respondents




                                                                                 2/10



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                                    AND
                    EXECUTION APPLICATION NO. 624 OF 2014

M/s. Reliance Capital Limited                   ...        Applicant/Claimant
            V/s.
Bhavik Jugal Gotecha & Ors.                     ...        Respondents

                                    AND
                    EXECUTION APPLICATION NO. 626 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
           V/s.
Purnima Kharak Lamchhane                        ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 627 OF 2014

Shriram Transport Finance Co. Ltd.              ...        Applicant/Claimant
           V/s.
Mr. Shamshad Ahmed & Anr.                       ...        Respondents

                                    AND
                    EXECUTION APPLICATION NO. 628 OF 2014

Shriram Transport Finance Co. Ltd.              ...        Applicant/Claimant
            V/s.
Mr. Gous Ali Shaikh & Anr.                      ...        Respondents

                                    AND
                    EXECUTION APPLICATION NO. 629 OF 2014

Shriram Transport Finance Co. Ltd.              ...        Applicant/Claimant
           V/s.
Mr. Rampher Choudhary & Anr.                    ...        Respondents

                                    AND
                    EXECUTION APPLICATION NO. 631 OF 2014

Kotak Mahindra Prime Ltd.                       ...        Applicant/Claimant
           V/s.
Mehmood Ismail Shaikh                           ...        Respondent




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                                    AND
                    EXECUTION APPLICATION NO. 632 OF 2014

M/s. Kotak Mahindra Prime Ltd.                  ...        Applicant/Claimant
           V/s.
Dipesh Vinodrai Talati                          ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 633 OF 2014

M/s. Kotak Mahindra Prime Ltd.                  ...        Applicant/Claimant
            V/s.
Mrs. Jyotsha Bhupatrai Shah                     ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 639 OF 2014

The Bharat Co-op. Bank (Mumbai) Ltd.            ...        Applicant/Claimant
            V/s.
Mr. Manish Mansukhlal Shah & Ors.               ...        Respondents

                                    AND
                    EXECUTION APPLICATION NO. 642 OF 2014

Kotak Mahindra Prime Ltd.                       ...        Applicant/Claimant
           V/s.
Mohd. Shakil Mohd Hanif Nagori                  ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 669 OF 2014

Kotak Mahindra Bank Ltd.                        ...        Applicant/Claimant
            V/s.
Jayesh Bhilare                                  ...        Respondents

                                    AND
                    EXECUTION APPLICATION NO. 671 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
           V/s.
Amarpreet Singh Suri                            ...        Respondent




                                                                                4/10



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                                    AND
                    EXECUTION APPLICATION NO. 672 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
            V/s.
Asif Umer Loladia                               ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 674 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
           V/s.
Ganesh Pandurang Nagarkar                       ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 676 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
          V/s.
Mohan Shankar Unavane                           ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 677 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
            V/s.
Rinki Raj Dighe                                 ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 678 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
           V/s.
Chandgotia Transport Coporation                 ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 680 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
           V/s.
Mujibur Rehman A Khan                           ...        Respondent



                                                                                5/10



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                                    AND
                    EXECUTION APPLICATION NO. 682 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
            V/s.
Dilip M. Sharma                                 ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 683 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
           V/s.
Maria Maqsood Chunawala                         ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 685 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
            V/s.
Lalit Sukhram Vaidya                            ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 687 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
           V/s.
Leela Deepak Malusare                           ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 691 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
           V/s.
Vinay Laxmichand Shah                           ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 693 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
           V/s.
Roopesh Kishor Sampat                           ...        Respondent



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                                    AND
                    EXECUTION APPLICATION NO. 694 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
          V/s.
Laxmanan Kalyanam Iyer                          ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 695 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
           V/s.
Anilkumar Kodarlal Shah                         ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 696 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
           V/s.
Surya Packaging                                 ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 698 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
          V/s.
Ram Duraiswamy Iyengar                          ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 701 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
          V/s.
Rakesh Madhukar Nakhate                         ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 702 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
            V/s.
Surinder Singh Chandhok                         ...        Respondent



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                                    AND
                    EXECUTION APPLICATION NO. 703 OF 2014

The Saraswat Co-op. Bank Ltd.                   ...        Applicant/Claimant
            V/s.
Mr. Pawlas Lukas Kadam & Ors.                   ...        Respondents

                                    AND
                    EXECUTION APPLICATION NO. 708 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
            V/s.
Shekh Atiyar                                    ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 709 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
           V/s.
Sunil Athwal                                    ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 710 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
          V/s.
Narsimhamurthy N.                               ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 711 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
             V/s.
Clifford Calaco                                 ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 712 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
            V/s.
Nilesh R. Gandhi                                ...        Respondent



                                                                                8/10



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                                    AND
                    EXECUTION APPLICATION NO. 714 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
            V/s.
Sachin V. Haldankar                             ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 715 OF 2014

HDFC Bank Ltd.                                  ...        Applicant/Claimant
            V/s.
Iqbal R. Khan                                   ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 716 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
           V/s.
Khandare Sanjay Govind                          ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 717 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
            V/s.
Harpinder Singh Sidhu                           ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 718 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
            V/s.
Saifuddin Kutbuddin Kotha                       ...        Respondent

                                    AND
                    EXECUTION APPLICATION NO. 720 OF 2014

M/s. HDFC Bank Ltd.                             ...        Applicant/Claimant
            V/s.
Sushnt S. Shetty                                ...        Respondent




                                                                                9/10



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                                         AND
                         EXECUTION APPLICATION NO. 721 OF 2014

M/s. HDFC Bank Ltd.                                       ...        Applicant/Claimant
            V/s.
Kanish Pravinkumar Gupta                                  ...        Respondent



None for the Parties.


                           CORAM :      G. S. KULKARNI, J.

DATE : 13th December, 2019. P.C.:-

These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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