Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 11 July, 2022

Bench: G.S. Patel, Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 COMMERCIAL APPEAL LODGING NO. 25175 OF 2021
                     In
      INTERIM APPLICATION 854 OF 2022

 Tigaksha Metallics Pvt Ltd                  ....PETITIONER
            V/S
 Actis Consumer Grooming Products Limited ....RESPONDENT

And 9 Ors Mr.Tushad Cooper, Sr.Advocate a/w Mr.Mohit Jaitak, Mr.Ativ Patel, Ms.Viloma Shah, Mr.Darshit Dave and Mr.Harshad Vyas i/by AVP Partners for the Appellant. Mr.Ashish Kamat a/w Ms.Anusha Jacob, Ms.Trisha Sarkar and Mr.Mitansh Shah i/by AZB and Partners for Respondent No.1.

Mr.Cyril Amarchand Mangaldas a/w Mr.Surya Karan Sambyal and Mr.Amoga Krishnan for Respondent Nos.2, 3 and 4.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR, JJ
        DATE :                 11th July, 2022
 P.C. :

S. O. to 12/07/2022 ( at 2.30 pm).

( ASSOCIATE ) Page 1/1 ::: Uploaded on - 11/07/2022 ::: Downloaded on - 12/07/2022 05:45:44 :::