Bombay High Court
Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 11 July, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL LODGING NO. 25175 OF 2021
In
INTERIM APPLICATION 854 OF 2022
Tigaksha Metallics Pvt Ltd ....PETITIONER
V/S
Actis Consumer Grooming Products Limited ....RESPONDENT
And 9 Ors Mr.Tushad Cooper, Sr.Advocate a/w Mr.Mohit Jaitak, Mr.Ativ Patel, Ms.Viloma Shah, Mr.Darshit Dave and Mr.Harshad Vyas i/by AVP Partners for the Appellant. Mr.Ashish Kamat a/w Ms.Anusha Jacob, Ms.Trisha Sarkar and Mr.Mitansh Shah i/by AZB and Partners for Respondent No.1.
Mr.Cyril Amarchand Mangaldas a/w Mr.Surya Karan Sambyal and Mr.Amoga Krishnan for Respondent Nos.2, 3 and 4.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 11th July, 2022
P.C. :
S. O. to 12/07/2022 ( at 2.30 pm).
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 11/07/2022 ::: Downloaded on - 12/07/2022 05:45:44 :::