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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Chattisgarh - Subsection

Section 44(2)(b) in Chhattisgarh Value Added Tax Rules, 2006

(b)For the amount deducted under sub-section (2) of Section 27, the person shall issue a certificate in Form 40 in duplicate to the contractor within ten days of the deposit of such amount under the provision of sub-rule (1).