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[Cites 0, Cited by 0] [Section 152(7)] [Section 152] [Entire Act]

Union of India - Subsection

Section 152(7)(a) in The Companies Act, 2013

(a)If the vacancy of the retiring director is not so filled-up and the meeting has not expressly resolved not to fill the vacancy, the meeting shall stand adjourned till the same day in the next week, at the same time and place, or if that day is a national holiday, till the next succeeding day which is not a holiday, at the same time and place.