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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(21) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(21)After being satisfied fully that there is a prima-facie case of impersonation, the Conductor shall hand over the impersonator to the competent police authorities for further necessary action.