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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Goa - Subsection

Section 79(1)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)execute any work which it is the duty of any person to execute under the scheme, in any case where it appears to the Planning and Development Authority that delay in the execution of the work would prejudice the efficient operation of the scheme.