Himachal Pradesh High Court
Jitender Kumar vs . Uco Bank & Anr. on 26 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Jitender Kumar vs. UCO Bank & anr.
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CWP No. 727/202126.7.2022 Present: Mr. Rajeshwar Thakur, Advocate, for the petitioner.
Mr. Jitender Pal Ranote, Advocate, for the respondents-Bank.
Heard. Sh. Narinder Sharma, son of late Sh. Ram Dittu Sharma, resident of Bhagirathi Niwas, Near Shiv Mandir, Kasumpti, Shimla, the seller, is a necessary party to the instant lis and is accordingly impleaded and shall reflect as respondent No.3.
Issue notice to the newly added respondent returnable for the next date of hearing, on taking steps within two days.
Amended memo of parties be filed within one week.
List on 23.8.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 26.7.2022 (pankaj) ::: Downloaded on - 26/07/2022 20:05:12 :::CIS