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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(6) in Rajasthan Co-operative Societies Act, 1965

(6)The Registrar or the authorised person shall have the right to receive all notices, and every communication, relating to the annual general meeting of the society and to attend such meeting and to be heard thereat.