Supreme Court - Daily Orders
Anglo American Metallurgical Coal Pty ... vs Mmtc Ltd. on 8 December, 2020
Bench: Rohinton Fali Nariman, K.M. Joseph
1
ITEM NO.14 Court 3 (Video Conferencing) SECTION XIV
(part-heard) S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11431/2020
(Arising out of impugned final judgment and order dated 02-03-2020 in
FAOOS No. 532/2015 passed by the High Court Of Delhi At New Delhi)
ANGLO AMERICAN METALLURGICAL COAL PTY LTD. Petitioner(s)
VERSUS
MMTC LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.95698/2020-EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No.95697/2020-EXEMPTION FROM FILING
AFFIDAVIT and IA No.95699/2020-PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 08-12-2020 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE KRISHNA MURARI (DID NOT PARTICIPATE)
For Petitioner(s) Mr. Kapil Sibal. Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Aman Ahluwalia,Adv.
Mr. Samar Singh Kachwaha, Adv.
Ms. Ankit Khushu, Adv.
Mr. Raghavendra Mohan Bajaj, Adv.
Ms. Garima Bajaj, AOR
Mr. Agnish Aditya, Adv.
Mr. Aayush Marwah, Adv.
Ms. Chanan Parwani, Adv.
Ms. Shivangi Nanda, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sanjiv Puri, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. Suman Yadav, Adv.
Mr. Aditya Sarin, Adv.
Ms. Divya Krishnan, Adv.
Mr. Akhil Sachar, Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. Kapil Sibal, learned senior counsel appearing for the petitioner started his arguments at 12.20 p.m. and was on his legs Signature Not Verified when the Court rose for the day leaving the matter as part-heard.
Digitally signed by R Natarajan Date: 2020.12.08 17:30:20 ISTReason: List on Thursday, the 10th December, 2020 as part-heard.
(R. NATARAJAN) (NISHA TRIPATHI)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER