Supreme Court - Daily Orders
The Correspondence Rbanms Educational ... vs B Gunashekar on 12 August, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.20 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13679/2022
(Arising out of impugned final judgment and order dated 02-06-2022
in CRP No. 130/2021 passed by the High Court Of Karnataka At
Bengaluru)
THE CORRESPONDENCE RBANMS EDUCATIONAL INSTITUTION Petitioner(s)
VERSUS
B GUNASHEKAR & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.109067/2022-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
Date : 12-08-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Nikhil Nayyar, Sr. Adv.
Mr. Gautam Naryan, Adv.
Ms. Asmita Singh, AOR
Mr. Neeraj Sastry, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in six weeks.
There will be stay of the operation of proceedings in OS No.25968 of 2018 pending before the Court of XIII Addl. City Civil & Sessions Judge, MayoHall Unit, Bengaluru (CCH-22) till the next date of hearing.
Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2022.08.13 13:29:57 IST Reason: (JAGDISH KUMAR) (RENU KAPOOR)
COURT MASTER (SH) ASSISTANT REGISTRAR