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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(2)The rate for each service pipe attachment leading to a tank, cistern or houd shall, irrespective of the number of taps drawing from the tank, cistern or houd, be the same, as for the tap fixed to the similar service pipe referred to in sub-rule (1).