Section 59(2)(g) in Andhra Pradesh Co-Operative Societies Rules, 1964

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State of Andhra Pradesh - Subsection

Section 59(2)(g) in Andhra Pradesh Co-Operative Societies Rules, 1964

(g)Register of bonus on purchases made by members ;

(ii)In addition, the following books shall be maintained by a distributive and productive society, with or without credit branches:-