Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(12)] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(12)(a) in The Jharkhand State Agricultural University Act, 2000

(a)A University will not be required to pay to Government any contribution on account of leave salary of the transferred employee.