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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(2)(h) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(h)the powers and duties to be exercised and discharged by the Secretary, the Financial Adviser, the Executive Officer and any other officer of the Board ;