Supreme Court - Daily Orders
Lissie Medical Institutions vs Commissioner Of Income Tax on 20 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
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ITEM NO.102 COURT NO.12 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5091/2013
LISSIE MEDICAL INSTITUTIONS Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
([ AT THE TOP ]APPLICATION FOR INTERVENTION (I.A. NO. 2 OF 2016) IN
C.A. NO. 5091 OF 2013 IS TO BE LISTED ALONGWITH MATTER)
WITH
C.A. No. 1453/2017 (XV)
C.A. No. 1067/2017 (XV)
C.A. No. 1565/2017 (IV-A)
C.A. No. 3822/2017 (IV-A)
C.A. No. 4452/2017 (IV-A)
SLP(C) No. 8179/2014 (IV-B)
C.A. No. 3174/2016 (XV)
C.A. No. 3618/2016 (XV)
C.A. No. 5153/2017 (XV)
C.A. No. 6059/2017 (IV-A)
C.A. No. 5171/2016 (XIV)
SLP(C) No. 17312/2015 (XIV)
SLP(C) No. 17629/2014 (XIV)
SLP(C) No. 19779/2015 (IX)
SLP(C) No. 17313/2015 (XIV)
SLP(C) No. 17314/2015 (XIV)
SLP(C) No. 17315/2015 (XIV)
SLP(C) No. 21374/2015 (XIV)
C.A. No. 7012/2015 (III)
SLP(C) No. 17630/2014 (XIV)
C.A. No. 8368/2014 (III)
SLP(C) No. 20837/2014 (III)
C.A. No. 7376/2014 (III)
SLP(C) No. 20296/2015 (IX)
C.A. No. 7375/2014 (XIV)
C.A. No. 7377-7378/2014 (XIV)
SLP(C) No. 20836/2014 (III)
C.A. No. 7186/2014 (III)
Signature Not Verified
C.A. No. 6112/2015 (XV)
Digitally signed by
SHASHI SAREEN
Date: 2017.09.21
C.A. No. 7173/2016 (XV)
17:22:36 IST
Reason:
C.A. No. 6612/2015 (III)
C.A. No. 8019/2016 (IV-A)
C.A. No. 10405/2016 (IV-A)
SLP(C) No. 33940/2013 (IX)
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C.A. No. 7927/2015 (III)
C.A. No. 9722/2016 (IV-A)
C.A. No. 9957/2016 (XV)
C.A. No. 8908/2015 (IV-A)
C.A. No. 9813/2014 (III)
SLP(C) No. 37618/2013 (IX)
C.A. No. 10451/2016 (III)
C.A. No. 11027/2013 (III)
C.A. No. 10695/2016 (IV-A)
SLP(C) No. 33757/2016 (IX)
C.A. No. 11806/2016 (XV)
C.A. No. 11733/2016 (IV-A)
SLP(C) No. 34614/2016 (IV-A)
C.A. No. 13569/2015 (XV)
C.A. No. 14608-14609/2015 (III-A)
C.A. No. 11734/2016 (IV-A)
C.A. No. 11805/2016 (III)
C.A. No. 1066/2017 (XV)
C.A. No. 11978/2016 (XV)
C.A. No. 12280/2016 (XV)
C.A. No. 14672/2015 (III)
C.A. No. 14252/2015 (XV)
C.A. No. 794/2014 (IV-A)
Date : 20-09-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Mr. Satyen Seth, Adv.
Mr. Arta Trana Panda, Adv.
Ms. Gargi Sethee, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ritin Rai, Adv.
Mr. V. K. Monga, AOR
Ms. Anil Katiyar, AOR
For Respondent(s). Mr. P.P.Tripathi, Sr. Adv.
Mr. A. V. Rangam, AOR
Mr. Buddy A.Ranganadhan, Adv.
Mr. Raunak Jain, Adv.
Mr. Y.P.Adhyaru, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. D.L.CHidananda, Adv.
MS. Sadhna Sandhu, Adv.
MS. Gargi Khanna, Adv.
MS. Anil Katiyar, Adv.
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Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha, Adv.
Mr. Bhuwan Dhoopar, Adv.
Ms. Paveena Gautam, AOR
Mr. Jitesh P.Gupta, Adv.
Mr. Anil Katarki, Adv.
Mr. Anil Nishani, Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Ms. Shashi M.Kapila, Adv.
Mr. Pravesh Sharma, Adv.
Mr. Siddharth Kapila, Adv.
Mr. Sushil Kumar, Adv.
Mr. Vikas Mehta, AOR
Mr. Shadan Farasat, AOR
Mr. Jatin Zaveri, AOR
Mr. P. V. Dinesh, AOR
Ms. Anil Katiyar, AOR
Mr. H.D.Thanvi, Adv.
Mr. Rishi Matoliya, AOR
Mr. Tejasvi Kumar, Adv.
Mr. S.Sarfaraz Karim, Adv.
Mr. Ambar Qamaruddin, AOR
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Rony Joh, Adv.
M/s. Khaitan & Co., AOR
Mr. Gagan Gupta, AOR
Mr. Prateek Chadha, Adv.
Ms. Mihira Sood, AOR
Mr. Vinodh Kanna B., AOR
Ms Arti Singh, AOR
Mr. Senthil Jagadeesan, AOR
Ms. Shruti Iyer, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List these matters before a Bench of which Hon'ble Mr. Justice Rohinton Fali Nariman is not a member.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER