Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Gujarat - Subsection Section 18(9) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019 (9)The leave admissible under sub-section (4) shall be exclusive of all holidays whether occurring during or either at the end of the period of leave.
