Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Sikkim - Subsection Section 13(2) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (2)Such Tribunal shall consist of a sole member who shall be not below the rank of a Deputy Secretary to the State Government.
