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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(16) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(16)"Financial year" means the year beginning on the 1st day of April or on such other date as the State Government may, by notification in the Official Gazette, appoint;