Rajasthan High Court - Jodhpur
Lrs Of Durga Ram vs Satish Kumar And Ors on 8 January, 2021
Author: Devendra Kachhawaha
Bench: Devendra Kachhawaha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 378/2015
Lrs Of Durga Ram
----Appellant
Versus
Satish Kumar And Ors.
----Respondent
For Appellant(s) : Mr. M.M. Dhera through VC
For Respondent(s) : None present
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA
Order 08/01/2021 Learned counsel for the appellant appearing through video conferencing seeks one week's time for filing PF and notices of respondent No.1.
The same is granted.
On filing the same, notices shall be issued. Rule is made returnable within a period of four weeks.
List the matter after four weeks.
(DEVENDRA KACHHAWAHA),J 28-amit/-
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