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Rajasthan High Court - Jodhpur

Lrs Of Durga Ram vs Satish Kumar And Ors on 8 January, 2021

Author: Devendra Kachhawaha

Bench: Devendra Kachhawaha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil First Appeal No. 378/2015

                                   Lrs Of Durga Ram
                                                                                                     ----Appellant
                                                                      Versus
                                   Satish Kumar And Ors.
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. M.M. Dhera through VC
                                   For Respondent(s)        :     None present



                                         HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order 08/01/2021 Learned counsel for the appellant appearing through video conferencing seeks one week's time for filing PF and notices of respondent No.1.

The same is granted.

On filing the same, notices shall be issued. Rule is made returnable within a period of four weeks.

List the matter after four weeks.

(DEVENDRA KACHHAWAHA),J 28-amit/-

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