Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 323] [Entire Act] State of Odisha - Subsection Section 323(a) in The Orissa Municipal Corporation Act, 2003 (a)to be directly over or directly under any room or part of a building other than another privy or water-closet or a bathing place, bathroom or terrace; or
