Section 191A(2) in West Bengal Co-operative Societies Rules, 2011
(2)[] [Renumbered sub-rules (5) and (6) as sub-rules (1) and (2) respectively by Serial No. (33) of the Notification No 3857-Co-op./H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013.] The appointment of the sale officer shall be notified in the area of operation of the bank or the societies for which he is appointed, in such manner as the Registrar may deem proper.
