Chattisgarh High Court
M/S Didwaniya Builders Proprietor vs Pandit Ravi Shankar Shukla University ... on 15 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 100 of 2018
M/s Didwaniya Builders Proprietor Versus Pandit Ravi Shankar Shukla University
15/05/2018 Mr. Anurag Singh, counsel for the appellant.
Mr. Dhiraj Wankhede, GA for the State.
Mr. Neeraj Choubey, counsel for the respondent.
Learned counsel for the respondents prays for further time of three weeks to file reply.
List this case after summer vacation.
Sd/-
(Manindra Mohan Shrivastava) Judge Rohit