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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(6)(ii) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(ii)a copy of any document relating to the loan made by his or any surety therefore.