Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Tamilnadu - Subsection Section 69(7) in Tamil Nadu Dr. Ambedkar Law University Act, 1996 (7)The liability to pay pension and gratuity to the persons referred to in subsection (4) shall be the liability of the Tamil Nadu Dr. Ambedkar Law University.
