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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(o) in Srinagar and Jammu Cluster Universities Act, 2016

(o)"Teachers of the University" means persons appointed or recognized by the University for the purpose of imparting instruction, in the University or in any Constituent College ;