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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

Bombay Presidency - Subsection

Section 123(2)(al) in Bombay Industrial Relations Act, 1946

(al)the further power of the Registrar, a Conciliator, [Wage Board] or Board under sub-section (2), [and the manner of verifying information under sub-section (4) of section 118];