Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(viii) in Mukhya Mantri Swavlamban Yojana, 2019 (viii)"Industrial Unit" means any industrial unit where a manufacturing activity or a service activity for services as defined in Annexure - I of this Scheme is carried out.
