Section 13(3) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(3)The provisions relating to [* * *] [ Omitted ibid] the filling of temporary vacancies and arrangements for the carrying on of current duties continued in sub-section [* * *] [ Omitted ibid] (6) and (7) of section 11 shall mutatis mutandis apply to the office of Comptroller.
