Section 22(2)(ii) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(ii) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(ii)an Annual Return is submitted by the Indian company to the Reserve Bank through the Authorised Dealer bank giving details of remittances! beneficiaries etc.

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Union of India - Subsection

Section 22(2)(ii) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004