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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4)(d) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(d)record the circumstances of, and the reasons for, any loss, in the event of discharge, escape or accidental loss referred to in Rule 6.