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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(5) in The Punjab Village Common Lands (Regulation) Rules, 1964

(5)That the lessee shall be responsible for removing the bushes, levelling the fields, cleaning the khals, making bunds, clearing mud out of watercourse etc. in the dismissed area.