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State of Madhya Pradesh - Section

Section 16 in The Poisons (Madhya Pradesh) Rules, 1960

16. Poisons sold to be securely packed and labelled.

- When any poison is sold, it shall be securely packed in a closed receptacle or packet (according to the quantity) and every such receptacle or packet shall be labelled by the vendor with a red label bearing the word 'poison' in English and Hindi and the number and dale of the entry' in the register of sales specified in Rule 11.