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Andhra Pradesh High Court - Amravati

Rashtriya Ispat Nigam Limited, Rinl, vs M/S. Mauria Udyog Limited on 13 February, 2023

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: C.O.M.C.A.No.17 of 2021 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

6. 13.02.2023 DVSS, J & SV,J It is represented that Sri Vivek Chadrasekhar, learned counsel appearing for the petitioner.

In view of the earlier order passed on 07.12.2022 allowing the applications for expedite the hearing and with the consent of both the learned counsel, list the matter on 21.02.2023 for hearing.

__________ DVSS,J _________ SV,J AG