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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(r) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(r)"Social Auditors" means the members from the labourers' families or labourers themselves who shall be identified by the resource persons in an open Gram Sabha, trained in Social Audit processes and who will carry out the Social Audits and present the findings in the Social Audit Gram Sabha.