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State of Maharashtra - Section

Section 28 in The Maharashtra State Board of Technical Education Act, 1997

28. Continuation of affiliation.

- The affiliated institution may apply for continuation of affiliation for the courses of study for which affiliation was granted ordinarily six months prior to the date of expiry of such affiliation. The Board shall follows the procedure specified in sections 25, 26 and 27 so far as applicable for grant of affiliation.