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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(3) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(3)If the bhumidhar does not appear in reply to the notice or appears but does not agree to sell or when called upon by the Assistant Collector, the applicant fails to pay the amount determined under Section 32, the Assistant Collector shall dismiss the application.