Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 55 in The Indian Post Office Rules, 1933 55. Letters, post cards Aerogramme, air letter, packets and parcel may be accepted at any post office for transmission by air, subject to such exceptions as the Director General shall, from time to time, notify in the Post and Telegraph Guide.
