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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(5)(b) in Telecom Commercial Communications Customer Preference Regulations, 2018

(b)In case of no occurrence of complained communications under sub-regulation (5)(a), OAP shall communicate to the TAP to inform the complainant about the closure of complaint in a manner prescribed in the Code(s) of Practice;