Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(a) in Gujarat Prohibition Act, 1949

(a)tap any toddy-producing tree or permit to be tapped any toddy-producing tree belonging to him or in his possession; or