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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(b) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(b)when granting such permission, impose such conditions as it deems fit to ensure that such assets are wholly utilized in furtherance of such purposes; but a contravention of any such condition shall not invalidate the transfer: