Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(d) in The Goa Medical Council Rules, 1995

(d)that the candidate is disqualified or is not qualified under the Act or these rules for election.