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State of Odisha - Section

Section 19 in The Orissa Subordinate Correctional Service Rules, 1992

19. Departmental Examination.

(1)All officers in the cadre, unless specifically exempted by the appointing authority shall be required to pass the Departmental Examination prescribed in the Appendix.
(2)No Officer shall be allowed to draw a second increment unless he has passed the Departmental Examination in all the subjects in the lower standard.