Gauhati High Court - Itanagar
Techi Puru vs The State Of Ap And 4 Ors on 11 December, 2025
Page No.# 1/2
GAHC040018022025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
(ITANAGAR BENCH)
Case No. : W.P.(Crl.)/5/2025
Techi Puru
Son of Late Techi Kuli, resident of Village Amba-I, PO and PS Doimukh, Papum Pare
District, Arunachal Pradesh.
VERSUS
The State of AP and 4 Ors
through the Chief Secretary, Govt of Arunachal Pradesh, Itanagar. 2:The
Superintendent of Police
Age: 0
Occupation :
Papum Pare District
Arunachal Pradesh.
3:The Officer in Charge
Age: 0
Occupation :
Doimukh Police Station
Papum Pare District
Arunachal Pradesh.
4:The Investigating Officer
Age: 0
Occupation :
Doimukh Police Station Case No. 152/ 2025
Doimukh Police Station
Papum Pare District
Arunachal Pradesh.
5:Tumme Amo
Age: 0
Occupation :
IPS
Page No.# 2/2
DIG
ICR
Itanagar Capital Region
Police Headquarters
Chandranagar
Itanagar
Arunachal Pradesh
Advocate for the Petitioner : Nabam Rungri, K Bagra,Lentsothe Sangtam,A Sharma
Advocate for the Respondent : GA (AP), P P of AP
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 11.12.2025 Due to paucity of time, the matter could not be taken up today.
List the matter on 17.12.2025.
JUDGE Comparing Assistant