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Gauhati High Court - Itanagar

Techi Puru vs The State Of Ap And 4 Ors on 11 December, 2025

                                                                                   Page No.# 1/2

GAHC040018022025




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                          (ITANAGAR BENCH)

                               Case No. : W.P.(Crl.)/5/2025

         Techi Puru
         Son of Late Techi Kuli, resident of Village Amba-I, PO and PS Doimukh, Papum Pare
         District, Arunachal Pradesh.

         VERSUS

         The State of AP and 4 Ors
         through the Chief Secretary, Govt of Arunachal Pradesh, Itanagar. 2:The
         Superintendent of Police
          Age: 0
          Occupation :
          Papum Pare District
          Arunachal Pradesh.

         3:The Officer in Charge
         Age: 0
          Occupation :
          Doimukh Police Station
          Papum Pare District
         Arunachal Pradesh.

         4:The Investigating Officer
         Age: 0
          Occupation :
          Doimukh Police Station Case No. 152/ 2025
          Doimukh Police Station
          Papum Pare District
         Arunachal Pradesh.

         5:Tumme Amo
         Age: 0
          Occupation :
          IPS
                                                                                    Page No.# 2/2

             DIG
             ICR
             Itanagar Capital Region
             Police Headquarters
             Chandranagar
             Itanagar
             Arunachal Pradesh

Advocate for the Petitioner   : Nabam Rungri, K Bagra,Lentsothe Sangtam,A Sharma

Advocate for the Respondent : GA (AP), P P of AP




                                   BEFORE
                       HONOURABLE MR. JUSTICE NELSON SAILO

                                           ORDER

Date : 11.12.2025 Due to paucity of time, the matter could not be taken up today.

List the matter on 17.12.2025.

JUDGE Comparing Assistant