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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(e) in Guruvayoor Devaswom Act, 1978

(e)the establishment and maintenance of or the making of any grant or contribution to, any poor home or other similar institution which is maintained for the benefit mainly of persons belonging to the Hindu Community;
(ee)[ the construction of buildings connected with the affairs of the Devaswom:] [Inserted by Act 7 of 1998]