Supreme Court - Daily Orders
Mukesh Kapil vs Parag P. Tripathi on 24 November, 2017
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.74 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7337/2017
MUKESH KAPIL Petitioner(s)
VERSUS
PARAG P. TRIPATHI & ORS. Respondent(s)
Date : 24-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBERS]
For Petitioner(s) Petitioner-in-person
For Respondent(s) Mr. Jayant Kumar Mehta, AOR
Mr. Shaurya Khutiala,Adv.
Mr. Saial Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to the petitioner-in-person to cure the defects as pointed out by the Registry in its office report dated 1.9.2017.
(KUSUM LATA SYAL) (TAPAN KUMAR CHAKRABORTY) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by RACHNA Date: 2017.11.25 12:29:12 TLT Reason: